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Delhi High Court - Orders

Ircon International Ltd vs Union Of India And Ors on 8 February, 2019

Author: Rekha Palli

Bench: Rekha Palli

$~9 to 12
*     IN THE HIGH COURT OF DELHI AT NEW DELHI
+     W.P.(C) 4415/2017 & CM APPL. 19303/2017
+     W.P.(C) 4967/2017 &CM APPL. 21440/2017
+     W.P.(C) 5057/2017 & CM APPL. 21721/2017
+     W.P.(C) 5426/2017 & CM APPL. 22807/2017
      IRCON INTERNATIONAL LTD                          ..... Petitioner
                    Through       Mr.A.P.Nagrath, Adv.
                    versus
      UNION OF INDIA AND ORS                       ..... Respondent
                    Through       Mr.Rakesh Kumar, CGSC for UOI in
                    W.P.(C) 4415/2017.
                    Mr.Dev P.Bharadwaj, CGSC for UOI in W.P.(C)
                    4967/2017, W.P.(C) 5057/2017 & W.P.(C)
                    5426/2017.
                    Mr. Braham Singh with Mr.Rohit Vidhudi, Advs
                    for R-2 in all.
      CORAM:
      HON'BLE MS. JUSTICE REKHA PALLI
                    ORDER

% 08.02.2019 The Hon'ble Judge is not holding Court today, as the Hon'ble Judge has to leave for National Judicial Academy, Bhopal to attend a Conference.

List on 22.07.2019.

BY ORDER (COURT MASTER) FEBRUARY 08, 2019 sr