Delhi High Court - Orders
Ircon International Ltd vs Union Of India And Ors on 8 February, 2019
Author: Rekha Palli
Bench: Rekha Palli
$~9 to 12
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 4415/2017 & CM APPL. 19303/2017
+ W.P.(C) 4967/2017 &CM APPL. 21440/2017
+ W.P.(C) 5057/2017 & CM APPL. 21721/2017
+ W.P.(C) 5426/2017 & CM APPL. 22807/2017
IRCON INTERNATIONAL LTD ..... Petitioner
Through Mr.A.P.Nagrath, Adv.
versus
UNION OF INDIA AND ORS ..... Respondent
Through Mr.Rakesh Kumar, CGSC for UOI in
W.P.(C) 4415/2017.
Mr.Dev P.Bharadwaj, CGSC for UOI in W.P.(C)
4967/2017, W.P.(C) 5057/2017 & W.P.(C)
5426/2017.
Mr. Braham Singh with Mr.Rohit Vidhudi, Advs
for R-2 in all.
CORAM:
HON'BLE MS. JUSTICE REKHA PALLI
ORDER
% 08.02.2019 The Hon'ble Judge is not holding Court today, as the Hon'ble Judge has to leave for National Judicial Academy, Bhopal to attend a Conference.
List on 22.07.2019.
BY ORDER (COURT MASTER) FEBRUARY 08, 2019 sr