Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9(4)] [Section 9] [Entire Act] Union of India - Subsection Section 9(4)(ii) in The Compensatory Afforestation Fund Act, 2016 (ii)Financial Advisor and Chief Accounts Officer of the rank of Director in the Government of India; and