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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Uttar Pradesh - Subsection

Section 10(ii) in The U.P. Basic School Teachers (Savings-Cum-Insurance) Rules, 1976

(ii)Balance of the total monthly premium required in excess of the amount determined as Member's share in (i) above to be paid by the State Government.