Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] State of Odisha - Section Section 10 in The Orissa Zilla Parishad Act, 1991 10. Payment of honorarium to President and Vice-President. - The President and the Vice-President shall be paid such honorarium per month as may be prescribed by Government from time to time.
