Himachal Pradesh High Court
State Of H.P And Others vs . Akash Singh on 24 August, 2023
Bench: Mamidanna Satya Ratna Sri Ramachandra Rao, Ajay Mohan Goel
State of H.P and others vs. Akash Singh .
LPA No. 31 of 2017 24.08.2023 Present: Mr. Anup Rattan, Advocate General with Mr. Rakesh Dhaulta, Mr. Pranay Pratap Singh, Additional Advocate Generals and Mr. Arsh Rattan and Mr. Sidharth Jalta, Deputy Advocate Generals for the appellants.
of Mr. Sanjeev Bhushan, Sr. Advocate with Mr. Rajesh Kumar, Advocate, for the rt respondent.
List on 26.09.2023.
( M.S. Ramachandra Rao ) Chief Justice 24th August, 2023 ( Ajay Mohan Goel ) (priti) Judge ::: Downloaded on - 24/08/2023 20:38:27 :::CIS