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State of Andhra Pradesh - Section

Section 3 in Andhra Pradesh Integrated Commom Entrance Test for admission into MBA and MCA professional courses, Rules, 2002

3. Eligibility.

- The Eligibility for appearing to the ICET are as follows:
(i)The candidate should be an Indian National and should satisfy the requirement of local or non-local status as laid down in the Andhra Pradesh Educational Institutions (Regulation of Admissions) Order, 1974 as subsequently amended.
(ii)The candidate seeking to appear for ICET for admission into MBA and MCA courses should have passed a Bachelor Degree Examination of any recognised University or equivalent thereof besides passing SSC or equivalent with Mathematics as one of the subjects.
Provided that a candidate who has appeared for the above Degree Examination shall also appear for the ICET.
(iii)For the purpose of admission the candidate shall get a rank as per the merit besides passing the qualifying examination.