Delhi High Court - Orders
Pr. Commissioner Of Income Tax -7 vs Vedanta Ltd on 26 November, 2024
Author: Yashwant Varma
Bench: Yashwant Varma, Dharmesh Sharma
$~68
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ITA 602/2023
PR. COMMISSIONER OF INCOME TAX -7 .....Appellant
Through: Mr. Puneet Rai, SSC with Mr.
Ashvini Kumar, Mr. Rishabh
Nangia, Advs.
versus
VEDANTA LTD .....Respondent
Through: Mr. Ajay Vohra, Sr. Adv. with
Mr. Neeraj Jain, Mr. Aniket D
Agarwal & Mr. Deepesh Jain,
Advs.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
HON'BLE MR. JUSTICE DHARMESH SHARMA
ORDER
% 26.11.2024 Since this matter has been received on transfer and would have to be heard, let it be called again on 15.01.2025.
YASHWANT VARMA, J.
DHARMESH SHARMA, J.
NOVEMBER 26, 2024/DR This is a digitally signed order.
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