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[Cites 0, Cited by 0] [Section 1221] [Entire Act]

Bengal Presidency - Subsection

Section 1221(b) in Police Regulations, Bengal , 1943

(b)The actual expenses referred to above will include ferry tolls (if not exempted from payment), boat-hire, cost of conveyance by road or boat of necessary baggage, including utensils (vide item 8, Appendix 10 of the Fundamental and Subsidiary Rules) up to the maximum, prescribed in the following scale:-