Section 2(d) in Telangana State Co-Operative Bank (Formation) Act, 1963
(d)[ 'Co-operative Societies Act of 1952', means the Andhra Pradesh (Telangana Area) Co-operative Societies Act, 1952] [Now see the provisions of the Telangana Co-operative Societies Act, 1964 (Act 7 of 1964), in which these Acts were repealed.];
