Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 84 in The Appellate Tribunal for Electricity (Procedure, form, fee and Record of Proceedings) Rules, 2007 84. Officer to administer oath. - The oath or affirmation shall be administered by the Court Officer or the Commissioner of Oaths.
