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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(5) in Rajasthan Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2016

(5)All decisions taken at the meeting of Town Vending Committee shall be based on the majority of members present in the meeting. Proceedings of the meeting drawn by the member secretary shall be authenticated by the chairperson under his signatures and shall be put in the next meeting of the Town Vending Committee for confirmation.