Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 15 in Tamil Nadu Neera Rules, 2017 15. Manufacture of products from Neera. - The Coconut Producers Company or the Co-operative Society which proposes to manufacture any product from Neera shall procure Neera only from a Coconut Producers Company or a Co-operative Society, which has a valid licence in Form-III.
