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State of Uttar Pradesh - Section

Section 1 in U.P. Co-operative Societies (Second Amendment) Act, 2007

1. Short title and Commencement.

(1)This Act may be called the Uttar Pradesh Co-operative Societies (Second Amendment) Act, 2007.
(2)It shall be deemed to have come into force on September 5, 2007.[Section 2, Incorporated in the principal Act]