Section 23(2)(c) in Indira Kala Sangit Vishwavidyalaya Act, 1956

[Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act]

(c)shall have power, subject to the Statutes, to transfer and accept transfer of any movable or immovable property on behalf of the Vishwavidyalaya :

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