State Consumer Disputes Redressal Commission
Brijesh Kumar Sood vs Dlf Homes Panchkula Pvt. Ltd. on 1 September, 2016
Daily Order STATE CONSUMER DISPUTES REDRESSAL COMMISSION, UNIONTERRITORY, CHANDIGARH Consumer Complaint :
312 of 2016 Date of Institution :
04.07.2016 Date of Decision :
01.09.2016 Brijesh Kumar Sood S/o Sh. S. S. Sood, Neelam Sood W/o Brijesh Kumar Sood, Resident of B-4, Sainik School Nagrota, Jammu Tawi - 181221, Jammu and Kashmir.
.....Complainants.
Versus DLF Homes Panchkula Pvt. Ltd., SCO 190-191-192, Sector - 8 C, Chandigarh - U.T. Pin - 160009 through its Manager/Authorized Signatory/Officer-in-charge/ Director Sales & Marketing. DLF Homes Panchkula Pvt. Ltd., Regd. Office DLF Gateway Tower, Second Floor, DLF City, Phase - III, Gurgaon - 122002, Haryana, (India) through its Manager/Authorized Signatory/Officer-in-charge/ Director Sales & Marketing.
Site Address: The Valley, Sector 3, Kalka-Pinjore Urban Complex.
..........Opposite Parties.
Complaint under Section 17 of the Consumer Protection Act, 1986.
BEFORE: JUSTICE JASBIR SINGH (RETD.), PRESIDENT.
MR. DEV RAJ, MEMBER MRS. PADMA PANDEY, MEMBER.
Argued by:
Sh. Narender Yadav, Advocate for the complainants.
Ms. Ekta Jhanji, Advocate for Opposite Parties.
PER DEV RAJ, MEMBER Vide our detailed order of the even date, recorded separately in Consumer Complaint No.311 of 2016 titled as 'Lt. Col. Sanjeev Dadhwal Vs. DLF Homes Panchkula Pvt. Ltd. & Anr.', this complaint has been partly accepted, with costs.
2. Certified copy of the main order, passed in in Consumer Complaint No.311 of 2016 titled as 'Lt. Col. Sanjeev Dadhwal Vs. DLF Homes Panchkula Pvt. Ltd. & Anr.', be placed on this file also.
3. Copies of this order be sent to the parties free of charge.
Pronounced.
01.09.2016.
[JUSTICE JASBIR SINGH (RETD.)] PRESIDENT [DEV RAJ] MEMBER [PADMA PANDEY] MEMBER Ad