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[Cites 0, Cited by 0] [Section 32(1)] [Section 32] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 32(1)(b) in Arunachal Pradesh Housing Board Act, 2014

(b)that such lamps, lamp-posts and other apparatus as the local authority considers necessary for the lighting of such street and as ought to be provided by the Board have been so provided ; and