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[Cites 0, Cited by 0] [Section 34(3)] [Section 34] [Entire Act]

State of Goa - Subsection

Section 34(3)(a) in The Goa Rehabilitation Board Act, 2006

(a)in every case in which the modification affects the boundaries of the area comprised in the scheme or involves the acquisition of any land not previously proposed to be acquired; and