Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 89] [Entire Act] State of Rajasthan - Subsection Section 89(3) in Rajasthan Panchayati Raj Act, 1994 (3)The State Government encadre in the service any other category or grades of officers and employees of Panchayat Samities and Ziula parishads and not included in Class IV Services.
