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State of Telangana - Section

Section 1 in Telangana Victim Compensation Scheme, 2015

1. Short tide, extent and commencement.

(1)This Scheme may be called the Telangana Victim Compensation Scheme, 2015.
(2)It extends to the whole of the State of Telangana.
(3)It shall come into force with effect from 01-04-2015.