Gujarat High Court
Varshaben Sanatbhai Patel vs Income Tax Officer & on 6 October, 2015
Author: Harsha Devani
Bench: Harsha Devani, A.G.Uraizee
C/SCA/12873/2014 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION NO. 12873 of 2014
With
SPECIAL CIVIL APPLICATION NO. 12874 of 2014
TO
SPECIAL CIVIL APPLICATION NO. 12875 of 2014
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VARSHABEN SANATBHAI PATEL....Petitioner(s)
Versus
INCOME TAX OFFICER & 1....Respondent(s)
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Appearance:
MR RK PATEL, ADVOCATE for the Petitioner(s) No. 1
MR KM PARIKH, ADVOCATE for the Respondent(s) No. 1
RULE SERVED for the Respondent(s) No. 1 - 2
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CORAM: HONOURABLE MS.JUSTICE HARSHA DEVANI
and
HONOURABLE MR.JUSTICE A.G.URAIZEE
Date : 06/10/2015
ORAL ORDER
(PER : HONOURABLE MS.JUSTICE HARSHA DEVANI) Heard Mr. R. K. Patel, learned advocate for the petitioner and Mr. K. M. Parikh, learned senior standing counsel for the respondents, in each of the petitions.
Arguments are concluded. Matters to be posted for dictation of judgment on 12th October, 2015.
(HARSHA DEVANI, J.) Page 1 of 2 HC-NIC Page 1 of 2 Created On Thu Oct 08 01:27:45 IST 2015 C/SCA/12873/2014 ORDER (A.G.URAIZEE,J) parmar* Page 2 of 2 HC-NIC Page 2 of 2 Created On Thu Oct 08 01:27:45 IST 2015