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[Cites 0, Cited by 0] [Section 57] [Entire Act]

State of Tamilnadu - Subsection

Section 57(1) in The Bharathiar University Act, 1981

(1)Every person who immediately before the notified date is serving in connection with the affairs of the University of Chennai in the University Centre at Coimbatore shall, as from the said date, become an employee of the Bharathiar University and shall cease to be an employee of the University of Chennai.