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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Maharashtra - Subsection

Section 14(1) in The Dr. Babasaheb Ambedkar Technological University Act, 1989

(1)The Dean of each Faculty shall be whole-time salaried officer and shall be appointed for a period of three years by the Executive Council on the recommendation of the selection committee as prescribed by the Statutes. The Dean shall be eligible for reappointment for a further period of three years:Provided that, no member of the Executive Council, other than the Vice-Chancellor, shall be a member of such a Committee.