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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(f) in Kashmir and Jammu Universities Act, 1969

(f)"Head of the Department" means the head of a University teaching Department who has the status of a Professor or a Reader in the University and where any University has no teaching department in a subject, the senior most Professor in that subject in an affiliated or a constituent college ;