Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 65A] [Entire Act] NCT Delhi - Subsection Section 65A(7) in The Delhi Lands Reforms Act, 1954 (7)Nothing contained in this section shall apply to Bhumidhar to whom the provisions of section 65 apply.]
