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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(xxx) in Haryana Municipal Drainage and Sanitation Bye-laws, 1977

(xxx)"Executive Officer" and "Secretary" shall mean the Officer, acting for the time being, as Executive Officer, or Secretary of the committee and shall include an Assistant Secretary, if any ;