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[Cites 0, Cited by 0] [Section 79] [Entire Act]

State of Jharkhand - Subsection

Section 79(7) in Bihar Education Code, 1961

(7)to order reduction in rank or dismissal and to sanction extension of service up to the age of 60 years or to recommend compulsory retirement under Article 74 of the Bihar Service Code with regard to subordinate officers drawing Rs. 190 or less in the Lower Division of the Subordinate Educational Service and to make subsistence grant to suspend officers;