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State of Madhya Pradesh - Section

Section 16 in The M.P. Gram Panchayat (Sanitation, Conservancy and Prevention and Abatement of Nuisance) Rules, 1999

16. Power to prohibit collection of inflammable matter or potting fire.

- Whenever it appears necessary to the Gram Panchayat to prevent danger causing harm to life or property, if may, by written public notice lo prohibit all persons to heap or collect grass, cotton woods or any other inflammable matter or making mates or huts of grass or putting fire at any place or within any of its boundary specified in the notice.