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Himachal Pradesh High Court

Nirmal Thakur vs . Suraj Negi & Another on 16 March, 2024

Author: Vivek Singh Thakur

Bench: Vivek Singh Thakur

Nirmal Thakur vs. Suraj Negi & another .

RSA No. 515 of 2017 16.03.2024 Present: Mr.Dalip K. Sharma, Advocate, vice Mr.Tek Chand Sharma, Advocate, for the appellant.

None for respondent No.1.

Mr.Rajesh Mandhotra, Additional Advocate General, for respondent No.2.

As prayed, list before appropriate Bench on 24.05.2024. r (Vivek Singh Thakur) Judge March 16, 2024 (Purohit) ::: Downloaded on - 16/03/2024 20:32:28 :::CIS