Section 59(1) in Punjab Panchayat Samitis and Zila Parishads Act, 1961
(1)Every Panchayat Samiti shall appoint out of its own body the following Committees, namely:-(a)Standing Committee for Finance and Taxation;(b)Standing Committee for Agricultural production, Animal Husbandry, Minor Irrigation, Power, Communications and works;(c)Standing Committee for Education, Social Welfare, Public Health and Sanitation, including Rural Water-supply, Cottage Industries, Co-operative and Housing.
