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State of Madhya Pradesh - Section

Section 68 in The Board of Secondary Education (Madhya Pradesh) Regulations, 1965

68.

No educational institution shall be recognised in any branch of experimental science or vocational subjects unless it satisfies the recognition committee-
(a)that the number of students assigned to a single teacher in practical work at one time does not exceed 20; and
(b)that suitable, and in the case of Higher Secondary classes, separate laboratories for each branch of experimental science are provided, and each of them is adequately equipped.