Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 149] [Entire Act] State of Uttar Pradesh - Subsection Section 149(2) in Uttar Pradesh Municipal Corporation Act, 1959 (2)Such increased or additional budget grants shall be deemed to be included in the budget estimates approved by the Corporation for the year in which they are made.
