Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 35 in The Rajasthan Revenue Courts Manual, 1956

35. General Heading of applications in a pending case.

- Every application made in case pending in a Court shall have written on immediately below the heading the following, namely :-Revenue Miscellaneous application No. ...... of......... (subject and particulars of the pending case).