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Madhya Pradesh High Court

Karu & Ors. vs The State Of M.P. on 25 April, 2016

Criminal Appeal No.809l2004
(Karu & Ors. Vs. State of MP.)
25/04/2016

This matter is listed today as reference case with Criminal Appeal No.808/04. After passing some order in such other matter, this case is adjourned. (U.C.Maheshwari) (Vivek Agarwal) Judge Judge ms/--