Madhya Pradesh High Court
Karu & Ors. vs The State Of M.P. on 25 April, 2016
Criminal Appeal No.809l2004 (Karu & Ors. Vs. State of MP.) 25/04/2016
This matter is listed today as reference case with Criminal Appeal No.808/04. After passing some order in such other matter, this case is adjourned. (U.C.Maheshwari) (Vivek Agarwal) Judge Judge ms/--