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State of Andhra Pradesh - Section

Section 10 in Andhra Pradesh Revision of Market Value Guidelines Rules, 1998

10. Furnishing of Extracts of Market values to Committee in certain cases :

- The Registering Officers shall furnish to the Convenor of the Committee mentioned in Rules 4 (2) and 13 and extract of the Market values in respect of the instruments presented for registration in which consideration or Market Value of the subject property in which is more than that specified in the Market Value Guidelines, by the 30th day of the following months.