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[Cites 0, Cited by 0] [Section 34(1)] [Section 34] [Entire Act]

State of Karnataka - Subsection

Section 34(1)(a) in Karnataka Urban Development Authorities Act, 1987

(a)if any person who applies for permission under section 32 and is permitted expressly by it to carry out himself the work relating to the forming of the extension or layout or the making of a street, does not so carry it out; or