Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 29(2)] [Section 29] [Entire Act]

State of Maharashtra - Subsection

Section 29(2)(h) in The Maharashtra Universities Act, 1994

(h)one teacher representing each faculty to be co-opted by the Academic Council from amongst the teachers having not less than sixteen years' teaching experience, other than principals of colleges, Heads of university departments and Heads of recognised institutions;