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State of Maharashtra - Section

Section 102 in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990

102. The Chancellor to confer the Degrees.

- The Chancellor shall on the recommendation of the Executive Council confer upon persons who have fulfilled the requirements of the Act, Statutes and Regulations for the time being in force, degrees, post graduate diplomas as are provided for in the table under Statute 106 either at a Convocation or in absentia, at their option.