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[Cites 0, Cited by 1] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(8) in Uttar Pradesh State Universities Act, 1973

(8)'existing University' means the University of Lucknow, [* * *] [The word 'Allahabad' omitted by Act No. 26 of 2005 (w.e.f. 14.7.2005).], Agra [which shall from September 24, 1995 be called [Dr. Bhimrao Ambedkar University, Agra] [Inserted by President's Act No. 4 of 1996 (w.e.f. 23.9.1995).]], Gorakhpur, [which shall with effect from the date of the commencement of the Uttar Pradesh State Universities (Second Amendment) Act, 1997 be called Deen Dayal Upadhyaya, Gorakhpur University, Gorakhpur] [Inserted by Uttar Pradesh Act No. 18 of 1997 (w.e.f. 16.8.1997).] Kanpur [which shall be called Shri Shahu Ji Maharaj University, Kanpur with effect from September 24, 1995 and Chhatrapati Shahu Ji Maharaj University, Kanpur with effect from the date of commencement of the Uttar Pradesh State Universities (Amendment) Act. 1997] [Substituted by Section 2 of Uttar Pradesh Act No. 12 of 1997.] or Meerut [which shall from January 17, 1994 be called Chaudhary Charan Singh University, Meerut] [Inserted by Section 2 of Uttar Pradesh Act No. 5 of 1994 (w.e.f. 17.1.1994).] or the Sampurnanand Sanskrit vishvavidyalaya, as the case may be;