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[Cites 0, Cited by 0] [Section 67] [Entire Act]

State of Tripura - Subsection

Section 67(2) in Tripura Excise Rules, 1962

(2)If the distiller requires any officer of the Excise Department to be on duty at the distillery on any Sunday or public holiday mentioned in sub-rule (1) or for more than eight hours on any working day, he shall give in writing at least twenty-four hours' notice to this effect to the officer of the Excise Department in charge of the distillery stating clearly the work to be done and the approximate time that the work is likely to take :Provided that no officer of the Excise Department shall be required to be on duty in a distillery on the following days except under special circumstances and with the approval of the Collector :
(i)Sundays,
(ii)The Bengali New Year's day,
(iii)The Id-ul-fitr day,
(iv)The Independence Day,
(v)The Second day of Durga Puja (Mahastami day),
(vi)The Bijoya Dasmi day,
(vii)The Kalipuja day,
(viii)The Christmas day,
(ix)The Streepanchami day, and
(x)Mahatma Gandhi's Birthday.