Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 11 in The Punjab Nurses Registration Council Regulations

11.

(i)The President may adjourn at any time any meeting or any business to any future day or to any hour of the same day.
(ii)Whenever any meeting is adjourned to a future day, the Registrar shall, if possible, send notice of the adjournment to each member, who was not present at such meeting.
(iii)When any meeting has been adjourned to a future day, the President may change such day to any other day, and the Registrar shall send written notice of the change to each member.