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[Cites 0, Cited by 0] [Section 26(26)] [Section 26] [Entire Act]

State of Haryana - Subsection

Section 26(26)(i) in Haryana State Central Co-operative Bank's Staff Service (Common Cadre) Rules, 1975

(i)Amount not exceeding the cost of the Vehicle to be purchased may be sanctioned to the confirmed bank employees.