Supreme Court - Daily Orders
Vijay Agrawal vs Power Grid Corp.Of India Ltd.. on 6 January, 2014
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ITEM NO.43 COURT NO.2 SECTION IVA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil) No(s).5622/2012
(From the judgement and order dated 19/09/2011 in WA No.299/2010 of The
HIGH COURT OF M.P BENCH AT INDORE)
VIJAY AGRAWAL Petitioner(s)
VERSUS
POWER GRID CORP.OF INDIA LTD.& ANR. Respondent(s)
(With prayer for interim relief and office report )
WITH
SLP(C) NO. 6660 of 2012
(With prayer for interim relief and office report)
Date: 06/01/2014 These Petitions were called on for hearing today.
CORAM : HON’BLE MR. JUSTICE R.M. LODHA
HON’BLE MR. JUSTICE SHIVA KIRTI SINGH
For Petitioner(s) Mr. U.U. Lalit, Sr. Adv.
Mr. Ardhendumauli Kumar Prasad,Adv.
Mr. Apoorv Kurup, Adv.
Mr. Aviral Shukla, Adv.
For Respondent(s) Mr. Siddharth Luthra, A.S.G.
Mr. Deepak Prakash, Adv.
Ms. Harisha V.A., Adv.
Ms. Yogamaya, Adv.
Ms. Usha Nandini.V,Adv.
Mr. S.K. Dubey, Sr. Adv.
Mr. Yogesh Tiwari, Adv.
Mr. Sunny Choudhary, Adv.
Mr. C.D. Singh ,Adv
UPON hearing counsel the Court made the following
O R D E R
Leave granted. Hearing expedited.
|(Rajesh Dham) | |(Renu Diwan) | |Court Master | |Court Master |