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Union of India - Section

Section 32 in The Standards of Weights and Measures (Packaged Commodities) Rules, 1977

32. Restrictions on sale of export packages in India

.-An export package shall not be sold in India unless the manufacturer or packer has re-packed or re-labelled the commodity in accordance with the provisions contained in Chapter II; and where any export package is sold in India without such repacking or relabelling, such package shall be liable to be seized in accordance with the provisions of the Act.