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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Tamilnadu - Subsection

Section 24(5) in Tamil Nadu Agricultural University Act, 1971

(5)The constitution and functions of the Faculties shall, in all other respects, be such as may be prescribed:Provided that not less than three-fourths of the total number of members of every Faculty shall be members of the Academic Council.