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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Assam - Subsection

Section 13(1) in The Assam Registration of Births and Deaths Rules, 1999

(1)The fees payable for search to be made, an extract or a non-availability certificate to be issued under Section 17 shall be as follows :
(a) search for a single entry in the first year for which thesearch is made. Rs. 2.00
(b) for every additional year for which the search is continued Rs. 2.00
(c) for granting extract relating to its birth or death Rs. 5.00
(d) for granting non-availability certificate of birth or death Rs. 2.00