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[Section 13]
[Entire Act]
State of Assam - Subsection
Section 13(1) in The Assam Registration of Births and Deaths Rules, 1999
| (a) | search for a single entry in the first year for which thesearch is made. | Rs. 2.00 |
| (b) | for every additional year for which the search is continued | Rs. 2.00 |
| (c) | for granting extract relating to its birth or death | Rs. 5.00 |
| (d) | for granting non-availability certificate of birth or death | Rs. 2.00 |