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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Jharkhand - Subsection

Section 7(2) in The Bihar School Examination Board Act, 1952

(2)Every committee constituted under sub-section (1) shall consist of-
(a)one person to be nominated by the Patna University;
(b)one person to be nominated by the University of Bihar;
(c)two persons to be nominated by the Bihar Board of Secondary Education; and
(d)one person to be nominated by the State Government.