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Calcutta High Court (Appellete Side)

Sri Siti Kantha Guin vs Principal Ghatal Rabindra S. ... on 5 December, 2022

05.12.2022 S/L. No. 7 Court No.12 Suvayan/ Sourav FMA 239 of 1985 With IA No: CAN 1 of 2004 (Old No. CAN 1564 of 2004) With IA No: CAN 4 of 2011 (Old No. CAN 3057 of 2011) Sri Siti Kantha Guin Vs. Principal Ghatal Rabindra S. Mahavidyalay None appears for the parties when the matter is called, nor any accommodation has been sought for.

Since this is an old appeal, list this matter under the heading "For Dismissal" on December 14, 2022.

(Chitta Ranjan Dash, J.) (Partha Sarathi Sen, J.)