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State of Punjab - Section

Section 5 in The Punjab Utilization of Surplus Area Scheme, 1973

5. Procedure to be observed by Circle Revenue Officer.

- When an application is made under paragraph 3 or when the Circle Revenue Officer suo motu initiates proceedings under paragraph 4, he shall, after giving the persons seeking allotment or being considered for allotment, an opportunity of being heard and after making such summary inquiry, as he may consider necessary, prepare a statements for each revenue estate, indicating :-
(1)particulars of each eligible person ;
(2)the land, if any, owned or held by each such person;
(3)the area which can be allotted to each such person under the Act; and
(4)the revenue estate or estates for which such person indicates preference for allotment of land, in case no area is available for allotment in the revenue estate, where he resides.