Jharkhand High Court
State Of Jharkhand Through The vs M/S Shivam Iron And Steel Comp on 16 March, 2011
Author: Bhagwati Prasad
Bench: Chief Justice, D.N.Patel
IN THE HIGH COURT OF JHARKHAND AT RANCHI
L.P.A. No. 63 of 2011
The State of Jharkhand ...... Appellant
Versus
M/s Shivam Iron and Steel Company Limited, Giridih & ors. ...... Respondents
--------
CORAM: HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE D.N.PATEL
--------
For the Appellant : Ms. Neha Prashant, J.C. to A.G.
For the Respondents : Mr. Sumeet Gadodia, Advocate
--------
03. 16.03.2011This appeal is admitted for final hearing.
The contesting respondent having already appeared, no notice need be issued.
The subsidy will be released by the State to the respondent-Company against the bank guarantees, which have been kept alive, during pendency of this appeal.
(Bhagwati Prasad, C.J.) ( D.N. Patel, J. ) A.K.Verma/Ajay