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Madhya Pradesh High Court

Yuva Private Industrial Training ... vs The Union Of India Thr. on 17 February, 2020

Author: Gurpal Singh Ahluwalia

Bench: Gurpal Singh Ahluwalia

                                                          1                                WP-24770-2019
                              The High Court Of Madhya Pradesh
                                         WP-24770-2019
                         (YUVA PRIVATE INDUSTRIAL TRAINING INSTITUTE THR. Vs THE UNION OF INDIA THR. AND
                                                            OTHERS)

                     5
                     Gwalior, Dated : 17-02-2020
                            Shri M.P.S. Raghuvanshi, counsel for the petitioner.
                            Shri Nakul Khedkar, counsel for the respondents.

Shri Khedkar prays for and is granted three weeks' time to file reply. List immediately after three weeks.

(G.S. AHLUWALIA) JUDGE Pawar Digitally signed by ASHISH PAWAR Date: 18/02/2020 18:28:04