Madhya Pradesh High Court
Yuva Private Industrial Training ... vs The Union Of India Thr. on 17 February, 2020
Author: Gurpal Singh Ahluwalia
Bench: Gurpal Singh Ahluwalia
1 WP-24770-2019
The High Court Of Madhya Pradesh
WP-24770-2019
(YUVA PRIVATE INDUSTRIAL TRAINING INSTITUTE THR. Vs THE UNION OF INDIA THR. AND
OTHERS)
5
Gwalior, Dated : 17-02-2020
Shri M.P.S. Raghuvanshi, counsel for the petitioner.
Shri Nakul Khedkar, counsel for the respondents.
Shri Khedkar prays for and is granted three weeks' time to file reply. List immediately after three weeks.
(G.S. AHLUWALIA) JUDGE Pawar Digitally signed by ASHISH PAWAR Date: 18/02/2020 18:28:04